UNION BANK OF INDIA Vs. ADDITIONAL DISTRICT MAGISTRATE

Referred Judgements :-

MORAN MAR BASSELIOS CATHOLICOS. V. MOST REV. MAR POULOSE ATHANASIUS [REFERRED TO]
AVATAR SINGH SEKHON VS. UNION OF INDIA [REFERRED TO]
IRTAZA ALI VS. THE DISTRICT JUDGE MORADABAD [REFERRED TO]
VINOD KUMAR VS. STATE OF U.P. [REFERRED TO]
LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
THUNGABHADRA INDUSTRIES LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
PATEL NARSHI THAKERSHI VS. PRADYUMANSINGHJI ARJUNSINGHJI [REFERRED TO]
SOW CHANDRA KANTE VS. SHEIKH HABIT [REFERRED TO]
ARIBAM TULESHWAR SHARMA VS. ARIBAM PISHAK SHARMA [REFERRED TO]
Y P CHAWLA VS. M P TIWARI [REFERRED TO]
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH VS. STATE OF KARNATAKA [REFERRED TO]
MEERA BHANJA VS. NIRMALA KUMARI CHOUDHURY [REFERRED TO]
PARSION DEVI VS. SUMITRI DEVI [REFERRED TO]
M SATYANARAYANA MURTHY VS. MANDAL REVENUE OFFTCER CUM LAND ACQUISITION OFFICER [REFERRED TO]
COMMON CAUSE A REGD SOCIETY VS. UNION OF INDIA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. HITECH ELECTROTHERMICS AND HYDROPOWER LIMITED [REFERRED TO]
JAIN STUDIOS LTD VS. SHIN SATELLITE PUBLIC CO LTD [REFERRED TO]
STATE OF WEST BENGAL VS. KAMAL SENGUPTA [REFERRED TO]
BISHESHWAR PRATAP SAHI VS. PARATH NATH [REFERRED TO]
CHHAJJU RAM VS. NEKI [REFERRED TO]
KAMLESH VERMA VS. MAYAWATI [REFERRED TO]