CHANDRAPAL SINGH Vs. STATE OF U. P.

Referred Judgements :-

ALLEN V. FLOOD [REFERRED TO]
QUINN V. LEATHEM [REFERRED TO]
HUDDERSFIELD POLICE AUTHORITY VS. WATSON [REFERRED TO]
LONDON GRAVING DOCK CO. LTD. V. HORTON [REFERRED TO]
STATE OF ORISSA V. MADAN GOPAL RUNGTA [REFERRED TO]
MOTI LAL V. STATE THROUGH SHRIMATI SAGARWATI [REFERRED TO]
QUALCAST (WOLVERHAMPTON) LTD. VS. HAYNES [REFERRED TO]
LORD MORRIS IN CONNELLY VS. DIRECTOR OF PUBLIC PROSECUTIONS [REFERRED TO]
CONNELLY V. DIRECTOR OF PUBLIC PROSECUTIONS [REFERRED TO]
HOME OFFICE V. DORSET YACHT CO. [REFERRED TO]
SHEPHERD HOMES LTD. V. SANDHAM (NO. 2) [REFERRED TO]
HERRINGTON V. BRITISH RLYS. BOARD [REFERRED TO]
DIRECTOR OF PUBLIC PROSECUTIONS V. HUMPHRYS [REFERRED TO]
STATE OF ORISSA AND OTHERS VS. TITAGHUR PAPER MILLS COMPANY LIMITED AND ANOTHER [REFERRED TO]
A.K. JAIN (DR.) V. UNION OF INDIA [REFERRED TO]
MARRI CHANDRA SHEKHAR RAO V. SETH G. S. MEDICAL COLLEGE [REFERRED TO]
HUI CHI-MING V. R. [REFERRED TO]
YOUNG V. BRISTOL AEROPLANE COMPANY LIMITED [REFERRED TO]
R. V. HORSEFERRY ROAD MAGISTRATES' COURT,EX P BENNETT [REFERRED TO]
STATE OF A.P. V. RAJAH OF VENKATAGIRI [REFERRED TO]
ENGINEERING EXPORT PROMOTION COUNCIL VS. USHA ANAND [REFERRED TO]
NEVADA PROPERTIES PVT. LTD. V. STATE OF MAHARASHTRA AND ANOTHER [REFERRED TO]
ASSISTANT COMMISSIONER (CT) VS. GLAXO SMITH KLINE CONSUMER HEALTH CARE LTD. [REFERRED TO]
HASAE @ HASANA WAE VS. STATE OF U.P. AND ANOTHER [REFERRED TO]
RAJEEV SURI V. DDA [REFERRED TO]
SANKAR RANGAYYA V. SANKAR RAMAYYA,AIR 1916 MAD 483 [REFERRED TO]
GUNUPATI KESHAVRAM REDDY V. NAFISUL HASAN [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
M S M SHARMA VS. KRISHNA SINHA [REFERRED TO]
PREM NATH KAUL FOR SELF AND ON BEHALF OF OTHER MEMBERS OF THE KASHMIR AGRICULTURISTS ASSOCIATION SRINAGAR VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
K M NANAVATI VS. STATE OF BOMBAY NOW MAHARASHTRA [REFERRED TO]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED TO]
PREM CHAND GARG VS. EXCISE COMMISSIONER U P [REFERRED TO]
P H KALYANI VS. AIR FRANCE CALCUTTA [REFERRED TO]
RAZA BULAND SUGAR CO LIMITED RAMPUR VS. MUNICINAL BOARD RAMPUR [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
BISWABAHAN DAS VS. GOPEN CHANDRA HAZARIKA [REFERRED TO]
STATE OF ASSAM VS. RANGA MUHAMMAD [REFERRED TO]
RATILAL BHANJI MITHANI VS. ASSTT COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
MOHANLAL MAGANLAL THAKKAR VS. STATE OF GUJARAT [REFERRED TO]
SAMPAT PRAKASH S K B REHMAN S NIZAMUDDIN VS. STATE OF FAMMU AND KASHMIR:STATE OF FAMMU AND KASHMIR [REFERRED TO]
INCOME TAX OFFICER CANNANORE VS. M K MOHAMMAD KUNHI [REFERRED TO]
SRIMATI KANTA KATHURIA VS. MANAK CHAND SURANA [REFERRED TO]
BALLABHADAS MATHURDAS LAKHANI VS. MUNICIPAL COMMITTEE MALKAPUR [REFERRED TO]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [REFERRED TO]
KARMI VS. AMRU [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
SABHAJIT TEWARY VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL COMMITTEE AMRITSAR VS. HAZARA SINGH [REFERRED TO]
MUNICIPAL COMMITTEE AMRITSAR VS. HAZARA SINGH [REFERRED TO]
REGIONAL MANAGER VS. PAWAN KUMAR DUBEY [REFERRED TO]
UNION OF INDIA VS. K S SUBRAMANIAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM CHANDRA TRIVEDI [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
DALBIR SINOH VS. STATE OF PUNJAB [REFERRED TO]
RAJ KAPOOR VS. STATE [REFERRED TO]
SHARIF UD DIN VS. ABDUL GANI LONE [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
VISHESH KUMAR VS. SHANTI PRASAD [REFERRED TO]
VISHNU AWATAR SMT KAUSHALYA DEVI KARAN SINGH VS. SHIV AUTAR:SUSHILA DEVI:DESRAJ SINGH [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
SREENIVASA GENERAL TRADERS UPPALAPEDA VENKATARAMIAH COROMANDAL AGRO PRODUCT AND OIL LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
NARINDER SINGH VS. SURJIT SINGH [REFERRED TO]
SILIGURI MUNICIPALITY VS. AMALENDU DAS [REFERRED TO]
KAUSHALYA DEVI BOGRA VS. LAND ACQUISITION OFFICER, AURANGABAD [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
AMAR NATH OM PRAKASH FOOD CORPORATION OF INDIA VS. STATE OF PUNJAB [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
GASKET RADIATORS PRIVATE LIMITED VS. EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
EMPIRE INDUSTRIES LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
PRAKASH AMICHAND SHAH VS. STATE OF GUJARAT [REFERRED TO]
STATE OF WEST BENGAL VS. CALCUTTA HARDWARE STORES [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
ATMA RAM MITTAL VS. ISHWAR SINGH PUNIA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH REP VS. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA VS. UNION OF INDIA [REFERRED TO]
H C PUTTASWAMY VS. HONBLE CHIEF JUSTICE OF KARNATAKA HIGH COURT BANGALORE [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
RATTAN CHAND HIRA CHAND VS. ASKAR NAWAZ JUNG [REFERRED TO]
K VEERASWAMI VS. UNION OF INDIA [REFERRED TO]
THOTA SESHARATHAMMA VS. THOTA MANIKYAMMA [REFERRED TO]
DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT VS. STATE OF GUJARAT [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [REFERRED TO]
P P C RAWANI HARBANS SINGH VS. UNION OF INDIA [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
STATE OF PUNJAB VS. SURINDERKUMAR [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUN ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
MOHAMMAD ANIS VS. UNION OF INDIA [REFERRED TO]
UNION TERRITORY OF PONDICHERRY VS. P V SURESH [REFERRED TO]
UNION OF INDIA VS. CYAN PRAKASH SINGH [REFERRED TO]
STATE OF PUNJAB VS. RENUKA SINGLA [REFERRED TO]
J AND K PUBLIC SERVICE COMMISSION VS. NARINDER MOHAN [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. KARNAIL SINGH [REFERRED TO]
BONKYA ALIAS BHARAT SHIVAJI MANE OTHERS VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARISH CHANDRA [REFERRED TO]
COMMON CAUSE" A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. KIRLOSKAR PNEUMATIC COMPANY LIMITED [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
R THIRUVIRKOLAM VS. PRESIDING OFFICER [REFERRED TO]
COMMON CAUSE" A REGISTERED SOCIETY DIRECTOR VS. UNION OF INDIA [REFERRED TO]
VICE CHANCELLOR UNIVERSITY OF ALLAHABAD VS. ANAND PRAKASH MISHRA [REFERRED TO]
HIGH COURT OF JUDICATURE AT ALLAHABAD VS. RAJ KISHORE YADAV [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
GOVERNMENT OF INDIA VS. WORKMEN OF STATE TRADING CORPORATION [REFERRED TO]
ASHOK KUMAR GUPTA VIDYASAGAR GUPTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
HINDUSTAN TIMES LIMITED VS. UNION OF INDIA [REFERRED TO]
CHANDRAKANT PATIL SHYAM K GARIKAPATI SUBHASH SINGH THAKUR JAYENDRA THAKUR VS. STATE [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. BAKSHISH SINGH [REFERRED TO]
RAJ DEO SHARMA VS. STATE OF BIHAR [REFERRED TO]
STATE BANK OF INDIA VS. YASANGI VENKATESWARA RAO [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. TAPAS D NEOGY [REFERRED TO]
RAJ DEO SHARMA VS. STATE OF BIHAR [REFERRED TO]
M S AHLAWAT VS. STATE OF HARYANA [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. B SATYANARAYAN RAO [REFERRED TO]
ARNIT DAS VS. STATE OF BIHAR [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
E S P RAJARAM VS. UNION OF INDIA [REFERRED TO]
EXECUTIVE ENGINEER DHENKANAL MINOR IRRIGATION DIVISION ORISSA VS. N C BUDHARAJ [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. MUMBAI SHRAMIK SANGHA [REFERRED TO]
DINESH DUTT JOSHI VS. STATE OF RAJASTHAN [REFERRED TO]
S W PALANIKAR VS. STATE OF BIHAR [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. ASHRAFULLA KHAN [REFERRED TO]
STATE OF KARNATAKA VS. M DEVENDRAPPA [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
P RAMACHANDRA RAO VS. STATE OF KARNATAKA [REFERRED TO]
DELHI ADMINISTRATION VS. MANOHAR LAL [REFERRED TO]
STATE OF PUNJAB VS. RAJESH SYAL [REFERRED TO]
AJAY MITRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC VS. MAHADEVA SHETTY [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF HARYANA VS. SUMITRA DEVI [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. TARUN K ROY [REFERRED TO]
TERI OAT ESTATES P LIMITED VS. U T CHANDIGARH [REFERRED TO]
UNION OF INDIA VS. AMRIT LAL MANCHANDA [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
TEXTILE LABOUR ASSOCIATION VS. OFFICIAL LIQUIDATOR [REFERRED TO]
TEXTILE LABOUR ASSOCIATION VS. OFFICIAL LIQUIDATOR [REFERRED TO]
TRIPATI BALAJI DEVELOPERS PRIVATE LIMITED VS. STATE OF BIHAR [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD VS. SHARAFUL HAQUE [REFERRED TO]
E V CHINNAIAH VS. STATE OF A P [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF CUSTOMS and CENTRAL EXCISE VS. KUMAR COTTON MILLS PVT LTD [REFERRED TO]
S PUSHPA VS. SIVACHANMUGAVELU [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
STATE OF ORISSA VS. SAROJ KUMAR SAHOO [REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI [REFERRED TO]
A SUDHAKAR VS. POST MASTER GENERAL HYDRABAD [REFERRED TO]
MINU KUMARI VS. STATE OF BIHAR [REFERRED TO]
INDIAN BANK VS. ABS MARINE PRODUCTS PVT LTD [REFERRED TO]
SANDEEP SUBHASH PARATE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAM PRAVESH SINGH VS. STATE OF BIHAR [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LTD VS. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD [REFERRED TO]
STATE OF KARNATAKA VS. AMEERBI [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED TO]
PALITANA SUGAR MILLS PVT LTD VS. VILASINIBEN RAMCHANDRAN [REFERRED TO]
HAMIDA VS. RASHID ALIAS RASHEED [REFERRED TO]
UNION OF INDIA VS. SHARDINDU [REFERRED TO]
BHARAT SEWA SANSTHAN VS. U P ELECTRONICS CORPORATION LIMITED [REFERRED TO]
PRATIBHA VS. RAMESHWARI DEVI [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. POORAN CHANDRA PANDEY [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
SINGH ENTERPRISES VS. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR [REFERRED TO]
MONICA KUMAR VS. STATE OF U P [REFERRED TO]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
GORIGE PENTALAH VS. STATE OF A P [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]
R KALYANI VS. JANAK C MEHTA [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
COMMISSIONER OF CUSTOMS AND CENTRAL EXCIES VS. HONGO INDIA P LTD [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUBHASH CHANDRA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD [REFERRED TO]
LAXMIDAS MORARJI VS. BEHROSE DARAB MADAN [REFERRED TO]
MANISH GOEL VS. ROHINI GOEL [REFERRED TO]
POONAM VS. SUMIT TANWAR [REFERRED TO]
CHHATTISGARH STATE ELECTRICITY BOARD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
STATE OF MAHARASHTRA VS. ARUN GULAB GAWALI [REFERRED TO]
PYARE MOHAN LAL VS. STATE OF JHARKHAND [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
SHANKER RAJU VS. UNION OF INDIA [REFERRED TO]
FAHIM KHAN VS. STATE OF BIHAR [REFERRED TO]
SUSHIL SURI VS. CBI [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
FIDA HUSSAIN VS. MORADABAD DEVELOPMENT AUTHORITY [REFERRED TO]
A B BHASKARA RAO VS. INSPECTOR OF POLICE CBI VISAKHAPATNAM [REFERRED TO]
RAMJI VEERJI PATEL VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]
SHIJI ALIAS PAPPU VS. RADHIKA [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
JUPITER CHIT FUND PRIVATE LTD VS. DWARIKA DHISH DAYAL [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER I BOMBAY VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
NARANG OVERSEAS PVT LTD VS. INCOME TAX APPELLATE TRIBUNAL [REFERRED TO]
INDO SWISS TIME LIMITED VS. UMRAO [REFERRED TO]
EMPEROR VS. KHWAJA NAZIR AHMAD [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
P RAMACHANDRA RAO VS. STATE OF KARNATAKA [REFERRED TO]
SATISH MEHRA VS. STATE OF N.C.T. OF DELHI [REFERRED TO]
AMITBHAI ANILCHANDRA SHAH VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
CHANDRAN RATNASWAMI VS. K.C. PALANISAMY [REFERRED TO]
SHREE MAHAVIR CARBON LTD VS. OM PRAKASH JALAN (FINANCER) [REFERRED TO]
SARAH MATHEW VS. INSTITUTE OF CARDIO VASCULAR DISEASES BY ITS DIRECTOR K.M.CHERIAN [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF PUNJAB VS. RAFIQ MASIH [REFERRED TO]
P. RAMACHANDRA RAO VS. STATE OF KARNATAKA [REFERRED TO]
RAJIB RANJAN VS. R. VIJAYKUMAR [REFERRED TO]
M P STEEL CORPORATION VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
PEPSI FOODS PVT LTD VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
SIRAJUL VS. STATE OF U P [REFERRED TO]
M/S MADRAS PETROCHEM LTD.& ANR. VS. BIFR & ORS. [REFERRED TO]
PRABHU CHAWLA VS. STATE OF RAJASTHAN & ANR. [REFERRED TO]
SURYACHAKRA POWER CORPORATION LIMITED VS. ELECTRICITY DEPARTMENT [REFERRED TO]
NIDHI KAIM AND ANOTHER VS. STATE OF MADHYA PRADESH AND OTHERS [REFERRED TO]
ASHA RANJAN VS. STATE OF BIHAR & ORS. [REFERRED TO]
STATE (THROUGH) CENTRAL BUREAU OF INVESTIGATION VS. SHRI KALYAN SINGH (FORMER CM OF UP) [REFERRED TO]
NEERAJ KUMAR SAINY AND OTHERS VS. STATE OF U.P. AND OTHERS [REFERRED TO]
OIL & NATURAL GAS CORP. LTD. VS. GUJARAT ENERGY TRANSMISSION CORPORATION. LTD. & ORS. [REFERRED TO]
GIRISH KUMAR SUNEJA VS. C.B.I. [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
BHARVAGI CONSTRUCTIONS & ANR. VS. KOTHAKAPU MUTHYAM REDDY & ORS. [REFERRED TO]
VARALA BHARATH KUMAR AND ORS. VS. STATE OF TELANGANA AND ORS. [REFERRED TO]
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR VS. STATE OF GUJARAT [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
JAYANT VERMA AND OTHERS VS. UNION OF INDIA [REFERRED TO]
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD. & ANR. VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF GUJARAT & ORS VS. UTILITY USERS WELFARE ASSOCIATION & ORS [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
BIR SINGH VS. MUKESH KUMAR [REFERRED TO]
D J MALPANI VS. COMMISSIONER OF CENTRAL EXCISE, NASHIK [REFERRED TO]
STATE REPRESENTED BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION VS. M. SUBRAHMANYAM [REFERRED TO]
BIRLA CORPORATION LIMITED VS. ADVENTZ INVESTMENTS AND HOLDINGS LIMITED [REFERRED TO]
ANUPAL SINGH VS. STATE OF U P [REFERRED TO]
RAJ KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED VS. SATISH KUMAR GUPTA [REFERRED TO]
SHAH FAESAL VS. UNION OF INDIA [REFERRED TO]
ASIAN RESURFACING OF ROAD AGENCY PVT. LTD VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
KAPIL AGARWAL VS. SANJAY SHARMA [REFERRED TO]
KRISHNA LAL CHAWLA VS. STATE OF U.P. [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. PEPSI FOODS LTD. (NOW PEPSICO INDIA HOLDINGS PVT. LTD.) [REFERRED TO]
DR. ROHIT KUMAR VS. SECRETARY OFFICE OF LT. GOVERNOR OF DELHI [REFERRED TO]
NATIONAL SPOT EXCHANGE LIMITED VS. MR. ANIL KOHLI, RESOLUTION PROFESSIONAL FOR DUNAR FOODS LIMITED [REFERRED TO]
MAHENDRA K. C. VS. STATE OF KARNATAKA [REFERRED TO]
DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED VS. DELHI METRO RAIL CORPORATION [REFERRED TO]
KOTAK MAHINDRA BANK LIMITED VS. A. BALAKRISHNAN [REFERRED TO]
R. NAGENDER YADAV VS. STATE OF TELANGANA [REFERRED TO]
DEEPAK GABA VS. STATE OF UTTAR PRADESH [REFERRED TO]