RAMESH CHANDRA PANDEY Vs. CENTRAL BANK OF INDIA

Referred Judgements :-

PUNJAB NATIONAL BANK AND OTHERS VS K.K. VERMA [REFERRED TO]
INDRANI BAI VS. UNION OF INDIA [REFERRED TO]
PUNJAB NATIONAL BANK CHIEF PERSONNEL DISCIPLINARY AUTHORITY PUNJAB NATIONAL BANK VS. KUNJ BEHARI MISRA:SHANTI PRASAD GOEL [REFERRED TO]
STATE BANK OF INDIA VS. ARVIND K SHUKLA [REFERRED TO]
STATE BANK OF INDIA VS. K P NARAYANAN KUTTY [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]
KAILASH NATH GUPTA VS. ENQUIRY OFFICER R K RAI ALLAHABAD BANK [REFERRED TO]
LAV NIGAM VS. CHAIRMAN AND MD ITI LTD [REFERRED TO]
RANJIT SINGH VS. UNION OF INDIA [REFERRED TO]
STATE BANK OF INDIA VS. RAMESH DINKAR PUNDE [REFERRED TO]
CHAIRMAN CUM M D COAL INDIA LTD VS. ANANTA SAHA [REFERRED TO]
JOINT ACTION COMMITTEE OF AIRLINES PILOTS ASSOCIATIONS OF INDIA VS. DIRECTOR GENERAL OF CIVIL AVIATION [REFERRED TO]
RAM PRASAD GUPTA VS. ALLAHABAD BANK [REFERRED TO]
TRIBHUWAN NATH MISHRA VS. COMMITTEE OF MANAGEMENT ALLAHABAD DISTRICT CO OPERATIVE BANKLTD [REFERRED TO]
M P GUPTA VS. SYNDICATE BANK [REFERRED TO]
SHRIPATI TRIPATHI VS. STATE OF U P [REFERRED TO]
NARULA S. N. VS. UNION OF INDIA [REFERRED TO]
S.P. MALHOTRA VS. PUNJAB NATIONAL BANK [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. S.S. SHEOKAND [REFERRED TO]
SHYAM BABU SAVITA VS. STATE OF U P [REFERRED TO]
AJAY KUMAR CHOUDHARY VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
RAM NIYADI RAI VS. STATE OF U P AND ANOTHER [REFERRED TO]
N. RAM VS. UNION OF INDIA AND OTHERS [REFERRED TO]
RAM RATAN VS. STATE OF U P THRU ADDL CHIEF SECY [REFERRED TO]