LAWS(ALL)-2023-10-22

MANORAMA SINGH Vs. STATE OF U.P.

Decided On October 12, 2023
Manorama Singh Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Upendra Kumar Pushkar, learned counsel for the petitioner, Sri Kamlesh Kumar Dwivedi, learned counsel for the respondent nos. 3 and 4 and learned A.G.A. for the State are present.

(2.) This petition has been filed by the petitioner with prayer as below:

(3.) The relevant facts of the case are as below-: