HADEESH Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Mr. Sunil Kumar Dubey, the learned counsel for applicant and the learned A.G.A. for State.

(2.) Perused the record.

(3.) This application for bail has been filed by applicant-Hadeesh, seeking his enlargement on bail in Case Crime No. 276 of 2023, under Ss. 452, 323, 504, 506, 354, 354-B, 376, 511 IPC, Police Station-Sikandara Rao, District-Hathras during the pendency of trial.