SHYASM SINGH Vs. THE DY.DIRECTOR OF CONSOLIDATION

JUDGEMENT

(1.) Heard Sri Vishnu Singh, learned counsel for the petitioners and Sri M.K. Tripathi, learned counsel for respondents.

(2.) This proceeding is arising out of chak allotments among the parties herein during consolidation proceedings.

(3.) Initially, one chak on Plot No. 794 and others was allotted to the petitioner No. 1 Shyam Singh and it was maintained at the stage of Consolidation Officer also.