YASHPAL SINGH Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Shri Vinod Kant Mishra, learned counsel for the petitioner and learned Standing Counsel for the State respondents.

(2.) This writ petition has been filed praying for the following relief:-

(3.) It is the claim of the petitioner that he had supplied articles at Gram Panchayat Angraiya Jamunai in the year 2020 and in this regard certain payment of the petitioner has yet not been released.