SONU Vs. STATE OF UTTAR PRADESH

JUDGEMENT

(1.) Sri Tanay Kumar, learned AGA, for the State, apprised the Court that notice has been served to the informant of the case on 26/4/2023 and even as per office report dtd. 13/7/2023 notice has been served to the informant personally.

(2.) Despite service of notice, none has appeared on behalf of the informant.

(3.) Heard Sri Umesh Chandra Tiwari, learned counsel for the applicant and Sri Tanay Kumar, learned AGA, for the State.