LAWS(ALL)-2023-1-15

PUSHPA CHAUDHARY Vs. DEPUTY DIRECTOR OF CONSOLIDATION

Decided On January 06, 2023
Pushpa Chaudhary Appellant
V/S
DEPUTY DIRECTOR OF CONSOLIDATION Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioner, learned counsel for the state authorities and learned counsel for the Gaon Sabha.