LAWS(ALL)-2023-4-85

OBAIDULLAH Vs. STATE OF U.P.

Decided On April 04, 2023
Obaidullah Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Irfan Raza Khan, Senior Advocate, assisted by Sri Mohammad Mustafa, learned counsel for petitioners and Sri Awadhesh Kumar, learned Standing Counsel appearing on behalf of State.

(2.) A Madaras namely, Al-Jamiyatul Islahiya situated at Mohammadnagar Kathela, District- Siddharthnagar is registered with Arabic and Farsi Examination, U.P. in terms of decision taken in the meeting of Recognising Committee took place on 18/4/1998.

(3.) The Management of Madarsa is run by a Society namely, Al-Jamiyatul Islahia is registered under Societies Registration Act on 21/2/1992, renewed for 5 years, from 20/2/2017