AJEET PRATAP SINGH Vs. UNION OF INDIA

Referred Judgements :-

BURN AND COMPANY WORKMEN OF BARN AND COMPANY VS. THEIR EMPLOYEES:BURN AND CO [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
SOMAWANTI 0M PARKASH ATMA RAM CHODHA VS. STATE OF PUNJAB [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA [REFERRED TO]
GULABCHAND CHHOTALAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. NANAK SINGH [REFERRED TO]
BALLABHADAS MATHURDAS LAKHANI VS. MUNICIPAL COMMITTEE MALKAPUR [REFERRED TO]
MADAN MOHAN PATHAK RAM PARKASH MANCHANDA VS. UNION OF INDIA [REFERRED TO]
AMBIKA PRASAD MISHRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
G K DUDANI STATE OF GUJARAT VS. S D SHARMA:S D SHARMA [REFERRED TO]
SNEH PRABHA VS. STATE OF UTTAR PRADESH [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
STATE OF HARYANA VS. RAM KUMAR MANN [REFERRED TO]
FARIDABAD CT SCAN CENTRE VS. D G HEALTH SERVICES [REFERRED TO]
ASHOK KUMAR SRIVASTAV VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
HOPE PLANTATIONS VS. LTD [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. SAMPURAN SINGH [REFERRED TO]
STATE OF PUNJAB VS. RAJEEV SARWAL [REFERRED TO]
GREATER COCHIN DEVELOPMENT AUTHORITY VS. LEELAMMA VALSON [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
YOGESH KUMAR VS. GOVERNMENT OF NTC DELHI [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
BHANU KUMAR JAIN VS. ARCHANA KUMAR [REFERRED TO]
STATE OF ORISSA VS. GOPINATH DASH [REFERRED TO]
STATE OF U P VS. RAJKUMAR SHARMA [REFERRED TO]
ARUP DAS VS. STATE OF ASSAM [REFERRED TO]
SUBRAMANIAN SWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
COL IVS GAHLOT VS. UNION OF INDIA AND ORS [REFERRED TO]
PANKJESHWAR SHARMA AND OTHERS VS. STATE OF JAMMU & KASHMIR AND OTHERS [REFERRED TO]