(1.) Parties are litigating since 1971 and they are before this Court in their second round of litigation since 1998 and after 25 years the writ petition is finally are decided.
(2.) Crux of Dispute
(3.) First Round of Litigation:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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