PRATIBHA TRIPATHI Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard learned counsel appearing for the petitioner and Mr. Jai Prakash Rai, learned counsel appearing for the Respondent No.1.

(2.) Petitioner through this writ petition has challenged the retirement notice dtd. 28/3/2023 issued by the Manager, Jyoti Niketan School, Atlas Pokhra, Azamgarh, whereby petitioner has been directed to retire from service on 27/6/2023.

(3.) Facts of the case, in brief, are that Jyoti Niketan School, Atlas Pokhra, Azamgarh is being run by a private society registered under the Societies Registration Act, 1860 and is recognized by the Council for Indian School Certificate Examination, New Delhi.