RAM BALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION

JUDGEMENT

(1.) Heard Sri Dhirendra Singh, learned counsel for petitioner and learned Standing Counsel for State-Respondents. None appeared on behalf of contesting-respondents, despite this writ is listed today for further hearing.

(2.) This Court has passed following orders on 23/8/2023 and 28/8/2023:

(3.) The Consolidation Officer after considering rival objections has allowed objection of petitioner and rejected objection of contesting-respondents vide order dtd. 12/6/1974. The findings returned by Consolidation Officer are reproduced hereinafter: