LAWS(ALL)-2023-10-90

RAM PRAKASH Vs. STATE OF U. P.

Decided On October 04, 2023
RAM PRAKASH Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) By means of this application, impleadment of present Manager has been sought.

(2.) This Court earlier issued notices on the impleadment application.

(3.) Office report dtd. 10/10/2022 indicates that affidavit of service has been placed on record. Apart from this, the endorsement made by the Post Master of the High Court Post Office on the back of the summons sent to the proposed respondent No. 6, there is an endorsement that item delivery is confirmed.