(1.) Case called out.
(2.) Sri Ashish Kumar Gupta, Advocate has already filed caveat on behalf of Akhilesh Kumar Pathak, the complainant.
(3.) At the outset,Mr. Pawan Kumar Rao, learned counsel for the petitioner, submits that Akhilesh Kumar Pathak has no locus to oppose this writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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