LAWS(ALL)-2023-5-101

RAVI DUBEY Vs. STATE OF U.P.

Decided On May 24, 2023
RAVI DUBEY Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) List revised.

(2.) Heard Sri Dharmendra Kumar Srivastava, learned counsel for the applicant and Sri B.B. Upadhyay, learned counsel for the State.

(3.) The present application U/S 482 Cr.P.C. has been filed by the applicant- Ravi Dubey with the following prayer:-