AMIT KUMAR Vs. STATE OF U.P.

Referred Judgements :-

R. V. KENSINGTON INCOME TAX COMMISSIONER [REFERRED TO]
KANHAIYA LAL SARASWATI V. STATE [REFERRED TO]
VIJAY RAJMOHAN V. STATE REPRESENTED BY THE INSPECTOR OF POLICE,CBI,ACB,CHENNAI,TAMIL NADU [REFERRED TO]
STATE OF KARNATAKA V. S SUBE GAUDA [REFERRED TO]
PUKHRAJ VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF HARYANA VS. KARNAL DISTILLERY COMPANY LIMITED [REFERRED TO]
B SAHA VS. M S KOCHAR [REFERRED TO]
VUAY KUMAR KATHUMA KRISHAN GOPAL KALRA VUAY KUMAR KATHURIA VS. STATE OF HARYANA:DR G C MEHROTRA [REFERRED TO]
WELCOM HOTEL VS. STATE OF ANDHRA PRADESH [REFERRED TO]
G NARAYANASWAMY REDDY VS. GOVERNMENT OF KARNATAKA [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED VS. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. MUNEESH SUNEJA [REFERRED TO]
SUO MOTU PROCEEDINGS AGAINS MR R KARUPPAN ADVOCATE VS. UNION OF INDIA [REFERRED TO]
PRESTIGE LIGHTS LTD VS. STATE BANK OF INDIA [REFERRED TO]
SUNIL PODDAR VS. UNION BANK OF INDIA [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
G JAYASHREE VS. BHAGWANDAS S PATEL [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
OSWAL FATS AND OILS LIMITED VS. ADDITIONAL COMMISSIONER ADMINISTRATION BAREILLY DIVISION BAREILLY [REFERRED TO]
MUTHU KARUPPAN VS. PARITHI ILAMVAZHUTHI [REFERRED TO]
NANJAPPA VS. STATE OF KARNATAKA [REFERRED TO]
VINOD KUMAR GARG VS. STATE [REFERRED TO]
STATE OF CHATTISGARH \ UCHIT SHARMA VS. AMAN KUMAR SINGH \ STATE OF CHATTISGARH [REFERRED TO]
A. SREENIVASA REDDY VS. RAKESH SHARMA [REFERRED TO]