ABHISHEK SINGH Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard learned counsel for the petitioner and Sri Yogesh Kumar Awasthi, learned Standing Counsel for the State-respondents no.1, 2 and 3. Notice for opposite party no.7/Gram Sabha has been accepted by Sri Pankaj Gupta.

(2.) In view of the proposed order, notices to opposite parties no.4, 5 and 6 are hereby dispensed with.

(3.) By means of this petition, the petitioner has prayed following main relief:-