(1.) Heard.
(2.) Present petition has been filed for the following main reliefs:-
(3.) Being relevant, operative portion of the order impugned dtd. 5/6/2023 is extracted herein:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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