(1.) Heard learned counsel for the petitioner and learned AGA for the State.
(2.) The instant writ petition seeks the following relief:-
(3.) The petitioner is aggrieved by this order dtd. 11/5/2022 and, therefore, this instant petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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