(1.) Supplementary affidavit filed today is taken on record.
(2.) Heard learned counsel for the revisionist and Sri Ashish Kumar Singh, learned counsel for the opposite party.
(3.) Present Revision has been filed challenging the order dtd. 20/1/2023 as well as Decree dtd. 25/1/2023, passed by the Additional District and Session Judge, Ghaziabad in Suit No. 42 of 2016.