KAMLESH PATHAK Vs. STATE OF U. P.

JUDGEMENT

(1.) List has been revised.

(2.) Supplementary affidavit filed today is taken on record.

(3.) Heard Shri V.P. Srivastava, learned Senior Counsel assisted by Ms. Swati Agrawal Srivastava, counsel for the applicant and Shri Anil Tiwari, learned Senior Counsel assisted by Shri Anurag Shukla, counsel for the informant as well as Shri Vibhav Anand Singh, learned A.G.A. for the State.