LAWS(ALL)-2023-7-3

MOHIT UPADHYAY Vs. STATE OF U.P.

Decided On July 07, 2023
Mohit Upadhyay Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri Rajesh Kumar Singh, learned counsel for the applicants , Sri V.M. Zaidi, learned Senior Counsel assisted by Sri Subhash Chandra Tiwari, learned counsel for the informant and Sri P.K. Giri, learned Additional Advocate General assisted by Sri V.K.S. Parmar, learned A.G.A. for the State as well as perused the material placed on record.

(3.) The applicants have approached this Court directly without taking recourse to the Sessions Court, Kanpur Nagar.