REGENT COMPUTRONICS PVT. LTD.

Shekhar Ramamurthy Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

STATE OF HARYANA VS. BHAJANLAL [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD. VS. MOHD. SARAFUL HAQ [REFERRED TO]
THE JANATA DAL VS. H.S. CHAUDHARY [REFERRED TO]
R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
ABHINANDAN JHA ROOPCHAND LAL VS. DINESH MISHRA:STATE OF BIHAR [REFERRED TO]
H S BAINS DIRECTOR SMALL SAVING CUM DEPUTY SECRETARY FINANCE PUNJAB CHANDIGARH VS. STATE UNION TERRITORY OF CHANDIGARH [REFERRED TO]
INDIA CARAT PVT LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED TO]
KISHUN SINGH VS. STATE OF BIHAR [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
RANJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
MAKSUD SAIYED VS. STATE OF GUJARAT [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SHIV KUMAR JATIA VS. STATE OF NCT OF DELHI [REFERRED TO]

JUDGEMENT

(1.) Heard Shri Satish Chandra Mishra, the learned Senior Advocate assisted by Shri Purnendu Chakravarty and Ms. Soumya Chaturvedi, the learned counsel for the applicant, Shri Anurag Verma, the learned A.G.A. for the State-opposite party No. 1, Shri Prashant Chandra, the learned Senior Advocate assisted by Ms. Radhika Singh and Shri Nilish Anand, the learned counsel for the opposite party No. 2.

(2.) The present application under Sec. 428 Cr. P.C. has been filed by the applicant-Shekhar Ramamurthy, seeking following prayer:-

(3.) Learned Counsel for the applicant submits that the facts of the case, in brief, are that the United Breweries Limited (hereinafter referred to as "UBL") is a company registered under the provisions of Companies Act, 1956, having its registered office at U.B. Tower V.B. City 24, Vittal Mallya Road, Bangalure, Karnataka. The Company is engaged in manufacturing and sale of beer and other alcoholic beverages in India and worldwide.

Click here to view full judgment.

SHEKHAR RAMAMURTHY Vs. STATE OF U.P.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address