LAWS(ALL)-2023-10-162

DEVIDAS KUMAR Vs. STATE OF U.P.

Decided On October 11, 2023
Devidas Kumar Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mr. Daya Shankar Mishra, Senior Advocate assisted by Mr. Chandrakesh Mishra and Mr. Abhishek Kumar Mishra, learned counsel for the petitioner and Mr. Abhishek Shukla, learned Additional Chief Standing Counsel for the State-respondents.

(2.) The instant petition has been filed for the following reliefs:

(3.) This Court has entertained the matter on 11/7/2023 and passed the following order: