LAWS(ALL)-2023-5-116

AMITABH KUMAR GUPTA Vs. AWADH BIHARI NIGAM

Decided On May 15, 2023
Amitabh Kumar Gupta Appellant
V/S
Awadh Bihari Nigam Respondents

JUDGEMENT

(1.) Mr. Narendra Mohan, Advocate has filed Vakalatnama on behalf of opposite party, which is taken on record.

(2.) Heard Sri Manish Tandon, leaned counsel for the revisionist and Sri Narendra Mohan, learned counsel for the opposite party.

(3.) Present revision has been filed for challenging the order dtd. 27/3/2023 passed by the Additional District Judge, Court No.13, Kanpur Nagar in S.C.C. Suit No. 44 of 2017.