(1.) Heard Mr. A.Z. Siddiqui, learned counsel for petitioners and Mr. Sanjay Kumar Srivastava, learned counsel for opposite party no.3.
(2.) Vide order date 17/1/2023, notices to opposite parties 1, 2 and 4 to 9 being merely proforma in nature was dispensed with.
(3.) By consent of learned counsel for parties and since pleadings are already complete, petition is being decided at the admission stage itself.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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