KHURSHEED Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Shri G.C. Sinha, Advocate and Shri Avinash Singh Vishen, Advocate (Amicus Curiae), who appeared in the APPLICATION U/S 482 No. - 5525 of 2023, Shri Anurag Kumar Singh along with Shri Pushpendra Kumar Singh, learned counsel for the applicants in APPLICATION U/S 482 No. - 12429 of 2023 and Shri Salil Kumar Srivastava, Advocate, counsel for the applicant in APPLICATION U/S 482 No. - 12443 of 2023.

(2.) In all the applications noted below, the question is as to

(3.) In APPLICATION U/S 482 No.- 5525 of 2023, the following main relief(s) has been sought:-