(1.) A rejoinder affidavit has been filed by Mr. Kanhaiya Lal, learned Counsel for the petitioner in Court today. It is taken on record. Let it be numbered by the office.
(2.) Parties have exchanged affidavits.
(3.) Admit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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