REGENT COMPUTRONICS PVT. LTD.

STATE OF U. P. Appellant

V/S

Shiv Jag Sharma Respondents

Referred Judgements :-

AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD [REFERRED TO]
KAMLA NETI (DEAD) VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
B PREMANAND VS. MOHAN KOIKAL [REFERRED TO]
P M LATHA VS. STATE OF KERALA [REFERRED TO]
AZAM JAHI MILL WORKERS ASSOCIATION VS. NATIONAL TEXTILE CORPORATION LIMITED AND OTHERS [REFERRED TO]
PRINTERS MYSORE PRIVATE LIMITED VS. POTHAN JOSEPH [REFERRED TO]
CHARLES OSENTON AND CO. VS. JHANATON [REFERRED TO]
ROMA SONKAR VS. MADHYA PRADESH STATE PUBLIC SERVICE COMMISSION & ANR [REFERRED TO]
V M SALGAOCAR AND BROS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. ALL INDIA SERVICES PENSIONERS ASSOCIATION [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
STATE OF UTTAR PRADESH VS. ARVIND KUMAR SRIVASTAVA [REFERRED TO]
K C SHARMA VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Ajeet Kumar Singh, learned Additional Advocate General assisted by Sri Pankaj Kumar Rai, learned Additional Chief Standing Counsel and Sri Amit Verma, learned Standing Counsel for the respondents-appellants and Sri Yogesh Kumar Saxena, learned counsel for the respondents-petitioners.

(2.) Present intra-court appeal has been filed against the order of the learned single judge dtd. 12/3/2018 passed in Writ-A No. 33526 of 2016 (Shiv Jag Sharma and 9 others Vs. State of U.P. and others).

(3.) By that order, the learned single judge has allowed the writ petition, following the earlier decision of a Division Bench of this Court in Special Appeal (Defective) No. 773 of 2016 (State of U.P. and 4 others Vs. Gorakh Nath Pandey and 15 others), arising from an order of the another learned single judge dtd. 12/4/2016 in Writ-A No. 61107 of 2013 (Gorakh Nath Pandey and 15 others Vs. State of U.P. and 4 others).

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STATE OF U. P. Vs. SHIV JAG SHARMA

Referred Judgements :-

JUDGEMENT

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