REGENT COMPUTRONICS PVT. LTD.

PRASHANT CHANDRA Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

CENTRAL BANK OF INDIA VS. SAXONS FARMS [REFERRED TO]
SUMAN SETHI VS. AJAY K CHURIWAL [REFERRED TO]
SHAILESH KUMAR AGRAWAL VS. STATE OF U P [REFERRED TO]
PRASANTA KUMAR BASU VS. NARANDRA KUMAR ANCHALIA [REFERRED TO]

(1.) Supplementary affidavit filed today by the learned counsel for the applicant is taken on record.

(2.) Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

(3.) In view of order proposed to be passed, issuance of notice to private opposite parties is dispensed with.