LAWS(ALL)-2023-2-66

PREM NARAYAN PANDEY Vs. STATE OF U.P.

Decided On February 14, 2023
Prem Narayan Pandey Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Rajendra Prasad Mishra along with Sri Pradeep Kumar Shukla, learned counsels for the applicant and Sri Alok Saran with Sri Rajesh Kumar Singh, learned Additional Government Advocates for the State.

(2.) Sri Rajendra Prasad Mishra, learned counsel for the applicant has filed supplementary affidavit, today in the Court, the same is taken on record.

(3.) By means of this application/petition filed under Sec. 482 Cr.P.C., the applicant has prayed for the following reliefs:-