LAWS(ALL)-2023-10-44

JAG MOHAN AGARWAL Vs. KANCHAN KUMARI JAIN

Decided On October 31, 2023
Jag Mohan Agarwal Appellant
V/S
Kanchan Kumari Jain Respondents

JUDGEMENT

(1.) Heard Sri Balwinder Singh Suri along with Sri Mukesh Kumar Pandey, learned counsel for applicant/petitioner and Sri Sudeep Harkauli, learned counsel for opposite party/respondent.

(2.) Present review application has been filed seeking following reliefs:-

(3.) Brief facts of the case are that Writ-A No. 7428 of 2023 has been filed by Sri Pankaj Agarwal, upon which a detail counter affidavit has also been filed by Sri Sudeep Harkauli, learned counsel for opposite party/respondent. Final hearing of the writ petition took place on 23/5/2023. Sri Pankaj Agarwal has argued the case on behalf of petitioner whereas it was argued by Sri Sudeep Harkauli on behalf of opposite party/respondent and ultimately, judgment was reserved on the same day. Later on it was pronounced on 3/8/2023 dismissing the writ petition.