LAWS(ALL)-2023-5-105

SUDHIR KUMAR Vs. STATE OF U.P.

Decided On May 17, 2023
SUDHIR KUMAR Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) List revised.

(2.) Heard Sri Anand Prakash Dubey, learned counsel for the applicants, Sri Raj Kumar Gupta, learned counsel for the State and perused the record.

(3.) The present application U/S 482 Cr.P.C. has been filed by the applicant-Sudhir Kumar with the following prayer:-