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LAWS(ALL)-2023-5-98

MINAKSHI Vs. STATE OF U.P

Decided On May 08, 2023
MINAKSHI Appellant
V/S
STATE OF U.P Respondents

Referred Judgements :-

BHARAT BARREL AND DRUM MANUFACTURING COMPANY VS. AMIN CHAND PAYRELAL [REFERRED TO]
C C ALAVI HAJI VS. PALAPETTY MUHAMMED [REFERRED TO]
AJEET SEEDS LTD VS. K. GOPALA KRISHNAIAH [REFERRED TO]
KISHAN RAO VS. SHANKARGOUDA [REFERRED TO]
BASALINGAPPA VS. MUDIBASAPPA [REFERRED TO]

JUDGEMENT

(1.) On 24/3/2023, the following order was passed:-

(2.) Thereafter, on 20/4/2023, the following order was passed:-

(3.) Subsequently, on 1/5/2023, the following order was passed:-

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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