REGENT COMPUTRONICS PVT. LTD.

RAJENDER KUMAR Appellant

V/S

Kunwar Bhartendra Singh Respondents

Referred Judgements :-

SUN LIFE ASSURANCE COMPANY OF CANADA V. JERVIS [REFERRED TO]
DHARTIPAKAR MADANLAL AGARWAL VS. RAJIV GANDHI [REFERRED TO]
KASHI NATH MISHRA VS. VIKRAMADIYA PANDEY [REFERRED TO]
PREMPAL SINGH VS. SATYA PAL SINGH BAGHEL [REFERRED TO]
LOKNATH PADHAN VS. BIRENDRA KUMAR SAHU [REFERRED TO]
BHAGWATI PRASAD DIXIT GHOREWALA VS. RAJEEV GANDHI [REFERRED TO]
AZHAR HUSAIN VS. RAJIV GANDHI [REFERRED TO]
KASHI NATH MISHRA VS. VIKRAMADITYA PANDEY [REFERRED TO]
P H PANDIAN VS. P VELDURAI [REFERRED TO]
CHANDRA MOHAN SHUKLA VS. ANIL DHIRUBHAI AMBANI [REFERRED TO]

JUDGEMENT

(1.) In present election petition this Court has passed following order on 29/8/2023:

(2.) The issue raised before this Court is, whether due to efflux of time this election petition, which is arising out of a dispute of General Election-2014, when not only tenure of that Lok Sabha was already over in 2019 but tenure of present Lok Sabha is about to be over in 2024, i.e. within few months, has become infructuous or if survives, it would only for an academic purpose?

(3.) In order to appreciate the rival submissions on above referred issue, few facts which are not in dispute are necessary to refer hereinafter.

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RAJENDER KUMAR Vs. KUNWAR BHARTENDRA SINGH

Referred Judgements :-

JUDGEMENT

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