LAWS(ALL)-2023-5-206

RAJEEV SONKAR Vs. BAR COUNCIL OF U. P.

Decided On May 22, 2023
Rajeev Sonkar Appellant
V/S
Bar Council Of U. P. Respondents

JUDGEMENT

(1.) Both the writ petitions which are connected have been heard together.

(2.) Shri Sudeep Seth, learned Senior counsel along with Shri Mayank Pandey, learned counsel for the petitioners has been heard in Writ-C No. 3531 of 2023. Dr. V.K. Singh, learned counsel has been heard for opposite parties No.4 to 8, who are members of the Elders Committee, as he is also appearing for the Elders Committee in the connected writ petitioner bearing Writ-C No.3433 of 2023. Shri Subhash Chandra Pandey, learned counsel has been heard on behalf of the Bar Council of U.P. As there is an elder committee managing the affairs of the Central Bar Association and Dr. V.K. Singh appears on behalf of the elders committee, therefore, opposite party No.3 has also been heard. Learned Standing counsel has been heard for opposite party No.2.

(3.) This petition bearing No.3531 of 2023 has been filed seeking the following reliefs:-