REGENT COMPUTRONICS PVT. LTD.

SANJU Appellant

V/S

STATE OF U. P. Respondents

Referred Judgements :-

SUSHIL KUMAR VS. STATE OF U P AND 15 OTHERS [REFERRED TO]
MAHENDRA PAL VS. RAM DASS MALANGER [REFERRED TO]
BHABHI VS. SHEO GOVIND [REFERRED TO]
PREM SINGH VS. STATE OF U P [REFERRED TO]
RAM SEWAK YADAV VS. HUSSAIN KAMIL KIDWAI [REFERRED TO]
GHULAM MOHIUDDIN VS. ELECTION TRIBUNAL FOR TOWN AREA SAKIT [REFERRED TO]
KUNWAR NRIPENDRA BAHADUR SINGH VS. JAI RAM VERMA [REFERRED TO]
CHANDRIKA PRASAD YADAV VS. STATE OF BIHAR [REFERRED TO]
SHYAMDEO PD SINGH VS. NAWAL KISHORE YADAV [REFERRED TO]
LAXMI KANT BAJPAI VS. HAZI YAQOOB [REFERRED TO]
WOPANSAO VS. N L ODYUO [REFERRED TO]
INDRAJIT BARUA VS. ELECTION COMMISSION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) List is revised. None appears on behalf of respondent no. 4. As per office report dtd. 25/10/2023, service upon respondent nos. 5 & 6 is sufficient, but no one has put in appearance on their behalf even in the revised call, as also learned counsel for the respondent no. 4 is not present. Learned Standing Counsel for the State is present.

(2.) On 16/5/2023 following order was passed by this Court:

(3.) On 26/10/2023 this Court passed the following order:

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SANJU Vs. STATE OF U. P.

Referred Judgements :-

JUDGEMENT

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