KISHAN KUMAR PATHAK Vs. STATE OF U. P.

Referred Judgements :-

HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [REFERRED TO]
B. SRINIVASA REDDY VS. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES' ASSOCIATION [REFERRED TO]
ZAVERBHAI AMAIDAS VS. STATE OF BOMBAY [REFERRED TO]
ATIABARI TEA CO LIMITED KHAYERBARI TEA CO LIMITED H P BARUA HASIMARA TEA COMPANY LIMITED MOABUND TEA COMPANY LIMITED VS. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM [REFERRED TO]
JAISRI SAHU VS. RAJDEWAN DUBEY [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DHARTI DHAN PRIVATE LIMITED [REFERRED TO]
BALESHWAR DASS ARHANT PRASAD JAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH VS. UNION OF INDIA [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
AJMER SINGH VS. UNION OF INDIA [REFERRED TO]
INDIA CEMENT LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
S B SHAHANE VS. STATE OF MAHARASHTRA [REFERRED TO]
S B SHAHANE VS. STATE OF MAHARASHTRA [REFERRED TO]
S I ROOPLAL VS. LT GOVERNOR [REFERRED TO]
ITC LIMITED VS. AGRICULTURAL PRODUCE MARKET COMMITTEE [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
UNION OF INDIA VS. SHAH GOVERDHAN L KABRA TEACHERS COLLEGE [REFERRED TO]
RAGHUNATH RAI BAREJA VS. PUNJAB NATIONAL BANK [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF GUJARAT [REFERRED TO]
U P POWER CORPORATION LTD VS. RAJESH KUMAR [REFERRED TO]
RAJESH AWASTHI VS. NAND LAL JAISWAL [REFERRED TO]
SUKHDEV SINGH VS. STATE OF HARYANA [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]
K ANBAZHAGAN VS. STATE OF KARNATAKA [REFERRED TO]
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER VS. MANGALAM PUBLICATIONS PRIVATE LIMITED. [REFERRED TO]
BHARATI REDDY VS. THE STATE OF KARNATAKA [REFERRED TO]
JAYABEN VS. TEJAS KANUBHAI ZALA [REFERRED TO]
GAMBHIRDAN K. GADHVI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF WEST BENGAL VS. ANINDYA SUNDAR DAS [REFERRED TO]