LAWS(ALL)-2023-11-128

DEEPTI SINGH Vs. STATE OF U. P.

Decided On November 20, 2023
Deepti Singh Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Supplementary affidavit filed today in Court by Sri Ran Vijay Singh, learned counsel for the respondent no. 3 be kept on record.

(2.) Heard Sri Rajat Aren, Advocate and Sri Rishi Srivastava, learned counsels for the petitioner, learned Standing counsel appearing on behalf of the respondents no. 1, 2 and 5, Sri Ran Vijay Singh, learned counsel for the respondents no. 3, Sri Kumar Ayush, learned counsel for the respondent no. 4, Sri Abhinav Singh, learned counsel for the respondent no. 6 and Sri Savitra Vardhan Singh, learned counsel for the respondent no. 7.

(3.) Instant writ petition has been filed praying for the following main reliefs:-