LAWS(ALL)-2023-7-211

PYARE SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT

Decided On July 21, 2023
Pyare Singh Appellant
V/S
DEPUTY DIRECTOR OF CONSOLIDATION MEERUT Respondents

JUDGEMENT

(1.) Amendment application filed on behalf of Respondent-3 today in Court is taken on record.

(2.) Heard.

(3.) Allowed.