LAWS(ALL)-2023-3-193

RADHIKA BAGHEL Vs. STATE OF U. P.

Decided On March 28, 2023
Radhika Baghel Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Counter affidavit filed today is taken on record.

(2.) Learned counsel for the petitioner Sri R.C. Dwivedi submits that he does not want to file rejoinder affidavit.

(3.) Heard learned counsel for the respective parties.