(1.) Heard Mr. Anurag Narain Srivastava, learned counsel for the petitioners and Mr. Sharad Dwivedi, learned counsel for opposite party no.3.
(2.) Vide earlier order dtd. 24/3/2023, notices to opposite party nos.2, 4 and 9, being proforma in nature, were dispensed with.
(3.) Counter and rejoinder affidavits filed on behalf of parties today are taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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