SHYAM BABU SHARMA Vs. STATE OF U.P.

JUDGEMENT

(1.) List revised.

(2.) Heard Ms. Mamta Singh, learned counsel for the applicant, Mr. Amit Daga, learned counsel for Opposite Party No.2 and Mr. B. B. Upadhyay learned AGA for the State and perused the record.

(3.) The name of Mr. Amit Daga, Advocate is printed in the cause-list as the learned counsel for opposite party No.2. His Vakalatnama is not on record which he states to have filed in the office on 16/1/2023. The office is directed to trace out the same and place it on record and make a note in the order sheet about it.