LAWS(ALL)-2023-11-52

ANUJ Vs. STATE OF U.P.

Decided On November 29, 2023
ANUJ Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mr. Manish Kumar Tripathi, the learned counsel for applicant, the learned A.G.A. for State and Mr. Anil Kumar Mishra, the learned counsel for first informant/opposite party-3.

(2.) Perused the record.

(3.) This application for bail has been filed by applicant- Anuj seeking his enlargement on bail in Case Crime No. 43 of 2023, under Ss. 452, 506, 376(3) IPC and Sec. 3/4 POCSO Act, Police Station- Saroorpur, District Meerut, during the pendency of trial.