ISHWAR CHAND SHARMA Vs. STATE OF U. P.

Referred Judgements :-

KANTI DEVI VS. STATE OF U.P. [REFERRED TO]
KAUSHAL KISHORE CHAUBEY AND OTHERS VS. STATE OF U.P. AND OTHERS [REFERRED TO]
A P SRIVASTAVA DEAD VS. UNION OF INDIA [REFERRED TO]
BOARD OF REVENUE VS. PRASIDH NARAIN UPADHYAY MAHESH UPADHAYA [REFERRED TO]
RAM PRATAP SHUKLA VS. STATE OF U P [REFERRED TO]
BABU SINGH VS. STATE OF U P [REFERRED TO]
KEDARRAM VS. STATE OF U P [REFERRED TO]
HUKUM SINGH YADAV VS. STATE OF U P [REFERRED TO]
AWADH BIHARI SHUKLA VS. STATE OF U.P. AND ORS. [REFERRED TO]
PREM SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]