LAWS(ALL)-2023-8-13

DR. RAJNI TRIPATHI Vs. STATE OF U.P.

Decided On August 02, 2023
Dr. Rajni Tripathi Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Vakalatnama on behalf of applicant has been filed by Mr Virendra Singh, Advocate today, which is taken on record.

(2.) Heard Sri V. P. Srivastava, learned Senior counsel assisted by Mr Prashant Vyas and Mr Surendra Kumar, learned counsel for the applicant, Sree Prakash Dwivedi and Mr Amrendra Nath Singh, learned counsels for the informant and Mr Amrit Raj Chaurasiya, learned Additional Government Advocate for the State.

(3.) Supplementary affidavit filed today is taken on record.