NEETU Vs. STATE OF UTTAR PRADESH

JUDGEMENT

(1.) SHAKESPEARE in one of his famous plays 'The Merchant of Venice' had said: "Love is blind and lovers cannot see the pretty follies that themselves commit"

(2.) THIS is probably the reason that not only young boys and girls but man and women of age in love fall into the clutches of unscrupulous persons. All these writ petitions are glaring examples where couples have been deceived in the name of justice by none other than the keepers of law.

(3.) THE marriage certificate issued by Dr. Arun Kumar Upadhyaya apart from other things states as under: -