SHYAM DAL INDUSTRIES Vs. STATE OF U P

Referred Judgements :-

WHITNEY V. COMMRS OF INLAND REVENUE [REFERRED TO]
CHATTURAM V. COMMISSIONER OF INCOME TAX.,BIHAR [REFERRED TO]
CHATTURAM HORILRAM LIMITED VS. COMMR OF INCOME TAX B AND O [REFERRED TO]
INCOME TAX OFFICER BANGALORE VS. K N GURUSWAMY [REFERRED TO]
KALAWATI DEVI HARLALKA VS. COMMISSIONER OF INCOME TAX WEST BENGAL DURGA DEVI [REFERRED TO]
COMMISSIONER OF SALES TAX MADHYA PRADESH VS. H M ESUFALI H M ABDULALI SIYAGANJ MAIN ROAD INDORE [REFERRED TO]
KALYANKUMAR RAY VS. COMMISSIONER OF INCOME TAX WEST BENGAL IV CALCUTTA [REFERRED TO]
ADDITIONAL COMMISSIONER LEGAL VS. JYOTI TRADERS [REFERRED TO]